Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act] Union of India - Subsection Section 13A(2)(e) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970 (e)the Chief General Manager or the General Manager, as the case may be, in-charge of the Risk Management.