Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67KK] [Entire Act] State of Rajasthan - Subsection Section 67KK(7) in The Rajasthan Excise Rules, 1956 (7)Every tender shall be initialed by the Excise Commissioner and the amount of tender shall be written thereon by the Excise Commissioner as soon as the tender is opened.