Section 102(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2)A Zila Panchayat or a Kshettra Panchayat shall not incur any expenditure for acquiring or renting land beyond the limits of the district or the Khand, as the case may be, or for constructing any work beyond such limits except -(a)with the sanction of the State Government; and(b)on such terms and conditions as the State Government may impose.