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[Cites 0, Cited by 0] [Section 269G] [Entire Act]

Union of India - Subsection

Section 269G(9) in The Income Tax Act, 1961

(9)The provisions of section 255 [except sub-section (3) thereof shall, so far as may be, apply in relation to the powers, functions and proceedings of the Appellate Tribunal under this section as they apply in relation to the powers, functions and proceedings of the Appellate Tribunal under Chapter XX.