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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

State of Madhya Pradesh - Subsection

Section 95(2)(y) in The M.P. Co-Operative Societies Act, 1960

(y)prescribe the returns to be submitted by society to the Registrar and provide for the person by whom and the form in which such returns shall be submitted;