Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 54 in The Calcutta Port Rules, 1943 54. Unmooring during freshets. - Inland steam-vessels lying above Howrah Bridge shall not haul out of moorings from 15th June to 31st October during the last quarter of the ebb.
