Section 3(3)(c) in Jammu and Kashmir Saffron Rules, 2018

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State of Jammu-Kashmir - Subsection

Section 3(3)(c) in Jammu and Kashmir Saffron Rules, 2018

(c)he shall allow or facilitate the Registration Authority or any other officer authorized in this behalf to inspect his stocks, books relating to trade and other documents and evidence kept or maintained by him for the purpose of his trade ; and

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State of Jammu-Kashmir - Subsection

Section 3(3)(c) in Jammu and Kashmir Saffron Rules, 2018