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[Cites 0, Cited by 0] [Section 77(4)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(4)(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)For building with different uses, the area of parking space shall be worked out on the basis of respective uses separately and parking space to be provided for the total number of vehicles thus required.