Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 45 in Telangana Infrastructure Development Enabling Act, 2001 45. Suggestions by parties for settlement of dispute. - Each party may on his own initiative or at the invitation of the Board, submit to the Board suggestions for the settlement of the dispute.
