Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 324] [Entire Act] State of Chattisgarh - Subsection Section 324(3) in The Chhattisgarh Municipalities Act, 1961 (3)Provisions of sub-section (2) of Section 323 shall, as far as may be, apply to any order made under this section.
