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State of Haryana - Section

Section 13A in Haryana Panchayati Raj Election Rules, 1994

13A. [ Disposal of voters list and connected papers. [Inserted by S.O. 117/H.A. 11/1994/S. 209/2014, dated 21st November, 2014.]

- The papers referred to in rule 13 shall, on the expiry of the period specified therein, be disposed of in such manner as the State Election Commissioner, Haryana may direct.