Supreme Court - Daily Orders
Muthuramalingam vs State Rep.By Insp.Of Police on 29 January, 2016
Bench: Chief Justice, Fakkir Mohamed Ibrahim Kalifulla, A.K. Sikri, S.A. Bobde, R. Banumathi
1
ITEM NO.501 COURT NO.1 SECTION IIA
(Part-Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 231-233/2009
MUTHURAMALINGAM & ORS. Appellant(s)
VERSUS
STATE REP.BY INSP.OF POLICE Respondent(s)
WITH Crl.A. No. 225/2009
(With Office Report)
Crl.A. No. 226-227/2009
(With Office Report)
Crl.A. No. 895/2009
(With Office Report)
Crl.A. No. 429/2015
(With appln.(s) for bail and Office Report)
Date : 29/01/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. K. K. Mani,AOR.
(Crl.A. 231-233/2009 Ms. T. Archana,Adv.
895/2009) Mr. Abhhishek Krishna,Adv.
(Crl.A. 225/20090 Mr. A.T.M. Ranga Ramanujam,Sr.Adv.
Mr. Ali Jethmalani,Adv.
Mr. Hitesh Kumar Sharma,Adv.
Ms. Anu Gupta,AOR.
(Crl.A.226-227/2009) Ms. Vandana,Adv.
Mr. L. K. Pandey,AOR.
Signature Not Verified
Digitally signed by
(Crl.A.429/2015)
Mahabir Singh
Date: 2016.01.29
Mr. Renjith B. Marar,Adv.
Ms. Laxmi N. Raimal,Adv.
16:29:30 IST
Reason:
Ms. Anu Dixit Kaushik,Adv.
Mr. Vinodh Kanna B.,AOR.
2
For Respondent(s) Mr. Subramonium Prasad,Sr.Adv.,AAG
Mr M. Yogesh Kanna,Adv.
Mr. Jayant Patel,Adv.
Mr. Utkarsh Srivastva,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. K.K. Mani, learned counsel for the appellants in Criminal Appeal No(s).231-233 of 2009 and 895 of 2009 commenced his arguments at 2.05 p.m. and concluded at 2.40 p.m. Mr. Renjith B. Marar, learned counsel for the appellant in Criminal Appeal No.429 of 2015 started his argument at 2.41 p.m. and concluded at 3.40 p.m. After that, Mr. Subramonium Prasad, learned Additional Advocate General for the respondent-State, commenced his arguments and was still on his legs when the Court rose for the day leaving the matters as part-heard.
For continuation of arguments, post on Monday, the 1st
February, 2016 at 2 p.m.
(CHARANJEET KAUR) (MAHABIR SINGH) (SAROJ SAINI)
AR-cum-PS COURT MASTER COURT MASTER