Section 73H(16)(e) in The M.P. Factories Rules, 1962

[Cites 0, Cited by 0] [Section 73H(16)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(16)(e) in The M.P. Factories Rules, 1962

(e)Where track are carried on a gantry another elevation, a safe footway or footways with hand rails and toe-bards shall be provided at all position where persons work or pass on foot; and where there is an opening in the stage of an elevated track for the dropping of material to a lower level the position shall be adequately fenced or the opening itself provided with a grill through which a person cannot fall.

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State of Madhya Pradesh - Subsection

Section 73H(16)(e) in The M.P. Factories Rules, 1962