Supreme Court - Daily Orders
Principal Commissioner Of Income Tax vs M/S Tesco Hindusthan Service Centre Pvt ... on 3 May, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.10 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11843/2018
(Arising out of impugned final judgment and order dated 07-11-2017
in ITA No. 414/2017 passed by the High Court of Karnataka at
Bengaluru)
PRINCIPAL COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S TESCO HINDUSTHAN SERVICE CENTRE PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.57566/2018-CONDONATION OF DELAY
IN FILING)
Date : 03-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. K.Radhakrishnan,Sr.Adv.
Mr. Arijit Prasad,Adv.
Ms. Meenakshi Grover,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
Pending application, if any, stands disposed of.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.05.03
16:51:26 IST
Reason: