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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Punjab - Subsection

Section 62(b) in The Punjab Co-operative Societies Act, 1961

(b)be executed by the Registrar or any other person subordinate to him, empowered by the Registrar in this behalf, by the attachment and sale or by sale without attachment of any property of the person or of the co- operative society against whom the order, decision or award has been obtained or passed; or