Section 6(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(5)Subject to the provision of sub-rule (6), the clinical establishment may engage part-time staff depending upon the services offered by such type of clinical establishment:Provided that before any such engagement, the clinical establishment shall obtain a self-declaration in the form of affidavit from that service-provider related to her compliance of sub-rule (6), as the case may be, and shall submit a copy of the same along with the application.
