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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(k) in The M.P. Municipal Corporation Contract Service (Condition of Appointment and Service) Rules, 2007

(k)"Selection Committee" means the Selection Committee constituted for appointment of contract service officers/ employees as specified in column (6) of the Schedule-1.