Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Terrorist And Disruptive Activities (Prevention) Act, 1987

(2)It extends to the whole of India, and it applies also,
(a)to citizens of India outside India;
(b)to persons in the service of the Government, wherever they may be; and
(c)to persons on ships and aircraft registered in India, wherever they may be.