Delhi High Court - Orders
Technip France Sa (Formerly Known As ... vs Commissioner Of Income Tax ... on 9 March, 2022
Author: Manmohan
Bench: Manmohan, Sudhir Kumar Jain
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10267/2021
TECHNIP FRANCE SA (FORMERLY KNOWN
AS TECHNIP FRANCE SAS) ..... Petitioner
Through: Mr. Aniket D. Agrawal, Advocate.
versus
COMMISSIONER OF INCOME TAX
(INTERNATIONAL TAX) 3 ..... Respondent
Through: Mr. Puneet Rai, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 09.03.2022 At the request of learned counsel for respondent, adjourned to 16th August, 2022.
Parties are directed to complete the pleadings before the next date of hearing.
MANMOHAN, J SUDHIR KUMAR JAIN, J MARCH 9, 2022 js Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:12.03.2022 14:49:01