Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 444] [Entire Act] State of Odisha - Subsection Section 444(1) in Orissa Municipal Rules, 1953 (1)With the previous consent in writing of any subscriber any portion or whole of his subscriptions with interest thereon may be invested by the Council in the Post Office National Savings Certificates.