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[Cites 0, Cited by 0] [Section 101(4)] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(4)(n) in The West Bengal Co-Operative Societies Act, 1983

(n)if there is reason to believe that the co-operative society can be reconstructed, to take, with the prior approval of the Registrar, such action as may be necessary for such reconstruction.