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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(4) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(4)All Faculties shall be located at the head quarters of the University:Provided that in respect of any of the Faculties the State Government after consulting the University may, by notification in the Official Gazette direct that the Faculty specified in the notification shall be located at such place outside the headquarters of the University as may be specified in the notification and there upon the Faculty shall be located accordingly.