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Chattisgarh High Court

Bhawar Lal Pawar vs State Of Chhattisgarh 50 ... on 6 March, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                        MCRC No. 1722 of 2018

             Bhawar Lal Pawar Versus State Of Chhattisgarh




06/03/2018

Ms. Sharmila Singhai, counsel for the applicant.

Mr. Majid Ali, Dy. GA for the State. Heard.

Admit.

Call for case diary. List this case for final hearing in the next friday I. e. 16-03-2018.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit