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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(xix) in The Telecommunication Interconnection Usage Charges Regulation, 2003

(xix)"Reporting Requirement" means the obligation of a service provider to report to the Authority at least 45 working days before implementing any new Interconnection Usage Charge for telecommunication services under "this Regulation" and any changes thereafter.