Custom, Excise & Service Tax Tribunal
Ambuja Cements Limited vs Surat-I on 18 May, 2022
Customs, Excise & Service Tax Appellate Tribunal,
West Zonal Bench : Ahmedabad
REGIONAL BENCH - COURT NO. 3
EXCISE Appeal No. 12610 of 2019
[Arising out of OIA-CCESA-SRT-APPEAL-PS-271-2019-20 dated 31/07/2019 passed by
Commissioner (Appeals) Commissioner of Central Excise, Customs and Service Tax-SURAT-
I]
AMBUJA CEMENTS LIMITED .....Appellant
Near Abg Ship Yard, Magdalla Port Road,
Village-Gavier, Taluka: Choryasi
Surat,
Gujarat
VERSUS
C.C.E. & S.T.-SURAT-I .....Respondent
New Building...Opp. Gandhi Baug, Chowk Bazar, Surat, Gujarat- 395001 APPEARANCE:
Shri Ishan Bhatt, Advocate for the Appellant Shri. Vinod Lukose, Superintendent (Authorized Representative) for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR DATE OF HEARING: 18.05.2022 DATE OF DECISION:18.05.2022 The appeal is disposed of. For order, see order of date in Excise Appeal No. 12609 of 2019.
(RAMESH NAIR) MEMBER (JUDICIAL) Palak