Calcutta High Court (Appellete Side)
Chc Soumitra Ghosh & Ors vs Union Of India & Ors on 2 November, 2016
Author: Aniruddha Bose
Bench: Aniruddha Bose
1
46, 02.11.2016
47 Ct. No.24 W.P. 24605 (W) of 2015
CHC Soumitra Ghosh & ors.
Vs.
Union of India & ors.
With
W.P.29724 (W) of 2015
Goutam Mandal & ors.
Vs.
Union of India & ors.
Mr. Subhasis Chakraborty,
Mr. Arindam Das,
Mr. Biswajit Sarkar,
Ms. Sushmita Ghosh
...for the respondents/writ petitioners
Md. Ashraf Ali ...for the C.B.I. Mr. Pranab Kumar Dutta, Ld. Sr. Standing Counsel Mr. Tulshi Das Ray ....for the State Mr. Rajasekhar Mantha, Sr. Advocate Mrs. Gopa Chakraborty ...for the S.E.B.I. No one appears on behalf of the Group of Companies involved in these two proceedings.
An affidavit has been filed on behalf of S.E.B.I. Let that affidavit be kept with the records.
So far as investigation against the subject Group is concerned, Mr. Ali, learned Advocate appearing on behalf of the C.B.I. submitted that his client has initiated investigation but he wants to take instruction as regards the progress of such investigation. We accordingly direct 2 listing of these matters on 23rd November, 2016.
(Aniruddha Bose, J.) (Joymalya Bagchi, J.)