Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 69 in Andhra Pradesh Forest Act, 1967 69. Government may delegate powers. - The Government may, by notification delegate any of the powers conferred on them by sections 18,19,21,24,25 and sub section (2) of section 61, to the Chief Conservator of Forests, or to such other officer or authority as they deem fit.
