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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(i) in The Gujarat Backward Classes Development Corporation Act, 1985

(i)to plan and promote on its own or in collaboration with or through such backward class organisations or other agencies as may be approved by the Corporation any programme of agricultural development, marketing, processing, supply and storage of agricultural produce small scale industry, building, construction, transport and such other activities as may be approved in this behalf by the State Government;