Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2(1)] [Section 2] [Entire Act] Union of India - Subsection Section 2(1)(a) in The Indian Bar Councils Act, 1926 (a)"advocate" means an advocate entered in the roll of advocates of a High Court under the provisions of this Act;