Madhya Pradesh High Court
Chiragbhai vs The State Of Madhya Pradesh on 29 June, 2021
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE MISC. CRIMINAL CASE NO.16531 OF 2021 (Chiragbhai vs The State of Madhya Pradesh) Indore, Dated 29.06.2021 Heard the Counsel through Video Conferencing. Mr. Manish Yadav, learned counsel for the applicant. Mr. Hemant Sharma, learned counsel for the non- applicant/State.
This case be listed along with MCRC No.49482 of 2020 on 08.07.2021.
Till the next date of hearing, there shall be no coercive action against the applicant.
Certified copy as per Rules.
(SHAILENDRA SHUKLA) JUDGE Arun/-
Digitally signed by ARUN NAIR Date: 2021.06.29 19:58:01 +05'30' 2HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE MISC. CRIMINAL CASE NO.16531 OF 2021 (Chiragbhai vs The State of Madhya Pradesh)