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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(2)The expenditure in each district must be kept within the amount allotted and no expenditure should be incurred in excess without a specific grant. Should additional grant be required, it should be immediately applied for.