Himachal Pradesh High Court
Dharmender Kumar vs . Seema Devi on 6 January, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dharmender Kumar vs. Seema Devi .
Cr.MMO No. 26 of 2023 06.01.2023 Present: Ms. Anu Tuli, Advocate for the petitioner.
Cr.MMO No. 26 of 2023 Notice to respondent, returnable on 3rd April, 2023, on taking steps within three days, be issued.
Cr.MP No. 73 of 2023 Notice in aforesaid terms. Subject to deposit of entire arrears of maintenance amount till 31st January, 2023 in Registry of this Court on or before 31st January, 2023 and also subject to deposit future maintenance at the rate of Rs.2500/- per month on or before 7 th of every month, execution and operation of impugned order 20.8.2022 shall remain stayed till next date of hearing.
Cr.MP No. 74 of 2023Allowed and disposed of in terms of prayer clause.
January 06, 2023 (Vivek Singh Thakur)
(ms) Judge
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