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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(3)For the purpose of weighing the notified agricultural produce within the notified market area, the dial scale or platform scale or beam scale or electronic scale shall alone be used. In every such weighments, the weight in metric system shall be used.