Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(32) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(32)to assess the needs of the State and the country in terms of subjects, field of specialization, levels of education and training of technical manpower both on short and long term basis, and to initiate necessary programmes to meet those needs;