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State of Uttar Pradesh - Section

Section 4 in U.P. Irrigation Department Research Supervisors Service Rules, 1982

4. Cadre of Service.

(1)The strength of the service shall be such as may be determined by the Government from time to time.
(2)The strength of the service shall, until orders varying the same are passed under sub-rule (i) be as follow :Permanent 74,Temporary 22:Provided that-
(1)the Engineer-in-Chief may leave unfilled any post or the Governor may hold in abeyance any vacant post without entitling any person to compensation; and
(2)the Governor may create such additional permanent or temporary post from time to time as he may consider proper.