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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 97(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(1)The Board shall meet for the transaction of its business at least once in every three months at such place and at such times as the Chairperson may determine.