Calcutta High Court (Appellete Side)
Tapan Kumar Das vs The State Of West Bengal & Anr on 8 July, 2019
Author: Md. Mumtaz Khan
Bench: Md. Mumtaz Khan
08.7.2019 11 Ct-42 ar C.R.R 2229 of 2018 with CRAN 172 of 2019 Tapan Kumar Das Vs. The State of West Bengal & Anr.
Mr. Hillol Saha Poddar ... For the Petitioner On the prayer of the learned advocate appearing for the petitioner hearing is adjourned for the day.
(Md. Mumtaz Khan,J.)