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Calcutta High Court (Appellete Side)

Tapan Kumar Das vs The State Of West Bengal & Anr on 8 July, 2019

Author: Md. Mumtaz Khan

Bench: Md. Mumtaz Khan

08.7.2019 11 Ct-42 ar C.R.R 2229 of 2018 with CRAN 172 of 2019 Tapan Kumar Das Vs. The State of West Bengal & Anr.

Mr. Hillol Saha Poddar ... For the Petitioner On the prayer of the learned advocate appearing for the petitioner hearing is adjourned for the day.

(Md. Mumtaz Khan,J.)