Delhi High Court - Orders
Ofb Tech Private Limited vs M/S Kkspun India Ltd And Ors on 21 December, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~S-12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 296/2022, CM APPL. 45945/2022,
CM APPL. 45946/2022 & CM APPL. 55791/2022
OFB TECH PRIVATE LIMITED ..... Appellant
Through: Mr. Raj Shekhar Rao, Mr. Varun
Singh, Mr. Satwik Mishra, Mr.
Himanshu Yadav & Ms. Gunjan
Dogra, Advocates.
versus
M/S KKSPUN INDIA LTD AND ORS ..... Respondents
Through: Mr. Darpan Wadhwa, Senior
Advocate with Mr. Jatin Mongia,
Mr. Tarun Mehta & Mr. Abhishek
Grover, Advocates for R-1.
Mr. Lalit Kumar Maheshwari,
Advocate for R-3.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 21.12.2022 Re-notify on 23.01.2023.
SIDDHARTH MRIDUL, J.
TALWANT SINGH, J.
DECEMBER 21, 2022/at Click here to check corrigendum, if any Signature Not Verified Digitally Signed FAO(OS) (COMM) 296/2022 Page 1 of 1 By:DURGESH NANDAN Signing Date:23.12.2022 16:38:53