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Chattisgarh High Court

M/S Sunita Natural Forest Products Pvt. ... vs Oriental Bank Of Comerce And Ors 54 ... on 24 October, 2018

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                     WPC No. 690 of 2013
     M/s Sunita Natural Forest Products Pvt. Ltd. Versus Oriental Bank Of Comerce And Ors




24.10.2018   Mr. Prateek Sharma, Counsel for the petitioner.

             Mr. Ashok Kumar Dubey, Counsel for respondent No.1-Bank.

Mr. Sunil Otwani, Counsel for respondent No.2. For last 2-3 occasions, this matter is being adjourned on account of pending MCC preferred by the respondent-Bank seeking restoration of connected writ petition, which was dismissed for non-compliance of the Court order. Let this writ petition be listed for hearing along with MCC No.654/2018. The interim order passed earlier in favour of the petitioner shall continue till further orders. Sd/-

( Prashant Kumar Mishra) Judge Shyna