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Madhya Pradesh High Court

Bajaj Construction And Balaji Tubewell vs Pramod Traders on 4 May, 2022

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 17137 of 2022 (BAJAJ CONSTRUCTION AND BALAJI TUBEWELL Vs PRAMOD TRADERS) Dated : 04-05-2022 Parties through their counsel.

List this case on 12.05.2022 on the top of the list.

(ATUL SREEDHARAN) JUDGE Priya.P Signature Not Verified SAN Digitally signed by priyanka pithawe mishra Date: 2022.05.05 16:56:32 IST