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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(2)(l) in Assam Forest (Removal And Storage of Forest Produce) Regulation Act, 2000

(l)the amount of levy or duty and the manner for payment of such levy or duty for forest produce removed out of the State ;