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Delhi High Court - Orders

M/S Simpark Infrastructure Pvt.Ltd vs Government Of Nct Of Delhi & Ors on 17 January, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                          $~28.
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 6228/2021 and C.M. No. 10245/2021
                                  M/S SIMPARK INFRASTRUCTURE PVT.LTD ..... Petitioner
                                                       Through:   Mr. Abhishek Kumar Jaiswal and Mr.
                                                                  Apoorv Agarwal, Advocates.
                                              versus

                                  GOVERNMENT OF NCT OF DELHI & ORS.                 ..... Respondent
                                                       Through:   Mr. Santosh Kumar Tripathi,
                                                                  Standing Counsel with Mr. Arun
                                                                  Panwar, Mr. Utkarsh Singh and Mr.
                                                                  Tapesh Raghav, Advocates for
                                                                  Respondents.
                                  CORAM:
                                  HON'BLE THE CHIEF JUSTICE
                                  HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                               ORDER

% 17.01.2023 Learned Counsel for the Petitioner submits that he wishes to withdraw the present Writ Petition. Accordingly, the Writ Petition stands dismissed as withdrawn.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JANUARY 17, 2023/aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.01.2023 18:09:40