Delhi High Court - Orders
M/S Simpark Infrastructure Pvt.Ltd vs Government Of Nct Of Delhi & Ors on 17 January, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~28.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6228/2021 and C.M. No. 10245/2021
M/S SIMPARK INFRASTRUCTURE PVT.LTD ..... Petitioner
Through: Mr. Abhishek Kumar Jaiswal and Mr.
Apoorv Agarwal, Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr. Arun
Panwar, Mr. Utkarsh Singh and Mr.
Tapesh Raghav, Advocates for
Respondents.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 17.01.2023 Learned Counsel for the Petitioner submits that he wishes to withdraw the present Writ Petition. Accordingly, the Writ Petition stands dismissed as withdrawn.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JANUARY 17, 2023/aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.01.2023 18:09:40