Madhya Pradesh High Court
Anu Bai vs The State Of Madhya Pradesh on 28 August, 2018
1 MCRC-32859-2018 The High Court Of Madhya Pradesh MCRC-32859-2018 (ANU BAI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 28-08-2018 Parties through their respective counsel. Learned counsel for the State submits that the case diary is not available.
List the matter in the next week.
(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARANJEET KAUR JASSAL Date: 2018.08.29 13:05:58 +05'30'