Allahabad High Court
Rcl Hotel & Resorts Pvt. Ltd. And Another vs National Grid Corporation Lf India Ltd. ... on 10 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 15766 of 2013 Petitioner :- Rcl Hotel & Resorts Pvt. Ltd. And Another Respondent :- National Grid Corporation Lf India Ltd. And Others Petitioner Counsel :- Mohit Kumar,Ajit Kumar Respondent Counsel :- C.S.C.,A.S.G.I.(2013/6489),Mukesh Kumar Singh Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
As prayed, put up on 11.4.2013.
Order Date :- 10.4.2013 P.P.