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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(l) in International Institute of Information Technology (IIIT) University Act, 2013

(l)to co-operate with educational or other institutions in any part of the world, having objects, wholly or partly, similar to those of the Institute by exchange of teachers, scholars and generally in such manner as may be conducive to their common objects;