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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(78A) in Rajasthan General Clauses Act, 1955

(78A)[ "Sunel area" shall mean the territory comprised in the Sunel tappa of Bhanpura tehsil of Mandsaur district in the State of Madhya Bhart as it existed immediately before the first day of November, 1956] [Inserted vide item No.(vii) of Part I of the Fourth Schedule of the Rajasthan Adaptation of laws (on State and Concurrent Subjects) Order. 1956, published in Rajasthan Gazette, Part IV-C, Extraordinary, dated 1-11-1956 and subsequently substituted by item (xiv) of section 7 of Rajasthan Act No.45 of 1957 published in Rajasthan Gazette Extraordinary, Part IV-A, dated 24-12-1957.];