Bombay High Court
Inditrade Business Consultants ... vs Kotak Mahindra Bank on 13 August, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
56-COMAO-9-24 WITH IA-9812-24.doc Rameshwar Dilwale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
RAMESHWAR
LAXMAN
DILWALE COMMERCIAL APPEAL FROM ORDER NO.9 OF 2024
WITH
Digitally signed INTERIM APPLICATION NO.9812 OF 2024
by RAMESHWAR
LAXMAN
DILWALE
Date: 2024.08.13
18:27:23 +0530 Inditrade Business Consultants Ltd.
Lower Parel, Mumbai .. Appellant/Applicant
Vs.
Kotak Mahindra Bank,
Bandra (E), Mumbai & Ors. .. Respondents
...
Mr. Mayur Khandeparkar with Mr. Vishal Pattabiraman with Mr. Anuj Jhaveri, Ms. Ritisha Choudhary i/by Anuj Jhaveri, Advocates for appellant.
Ms. Poornima Eapen i/by MZM Legal LLP, Advocates for respondent no.1 ...
CORAM : A.S. CHANDURKAR &
RAJESH S. PATIL, JJ
DATE : 13th AUGUST, 2024.
P.C. :
1. Put up for further consideration on 22/08/2024.
2. The ad interim relief operating to continue till that date.
[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] 1/1 ::: Uploaded on - 13/08/2024 ::: Downloaded on - 14/08/2024 14:47:20 :::