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Bombay High Court

Inditrade Business Consultants ... vs Kotak Mahindra Bank on 13 August, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                   56-COMAO-9-24 WITH IA-9812-24.doc                                   Rameshwar Dilwale




                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION
RAMESHWAR
LAXMAN
DILWALE                    COMMERCIAL APPEAL FROM ORDER NO.9 OF 2024
                                             WITH
Digitally signed              INTERIM APPLICATION NO.9812 OF 2024
by RAMESHWAR
LAXMAN
DILWALE
Date: 2024.08.13
18:27:23 +0530     Inditrade Business Consultants Ltd.
                   Lower Parel, Mumbai                           .. Appellant/Applicant
                               Vs.
                   Kotak Mahindra Bank,
                   Bandra (E), Mumbai & Ors.                     .. Respondents
                                                          ...

Mr. Mayur Khandeparkar with Mr. Vishal Pattabiraman with Mr. Anuj Jhaveri, Ms. Ritisha Choudhary i/by Anuj Jhaveri, Advocates for appellant.

Ms. Poornima Eapen i/by MZM Legal LLP, Advocates for respondent no.1 ...

                                                       CORAM :    A.S. CHANDURKAR &
                                                                  RAJESH S. PATIL, JJ
                                                       DATE     : 13th AUGUST, 2024.
                   P.C. :

1. Put up for further consideration on 22/08/2024.

2. The ad interim relief operating to continue till that date.

[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] 1/1 ::: Uploaded on - 13/08/2024 ::: Downloaded on - 14/08/2024 14:47:20 :::