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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(d) in The M.P. Van Upaj Ke Kararon Ka Punrikshan Niyam, 1987

(d)the weightage to be given to the proximity or otherwise of the areas, where the sales referred to in clause (a) have taken place, to the areas, from where the supply of forest produce is to be made to the purchaser; and