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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of West Bengal - Subsection

Section 109(2) in The West Bengal Panchayat Elections Act, 2003

(2)No such person as aforesaid, and no member of a police force, shall endeavour -
(a)to persuade any person to give his vote at an election, or
(b)to dissuade any person from giving his vote at an election, or
(c)to influence the voting of any person at an election in any manner.