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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 9 in The Sales Promotion Employees (Conditions Of Service) Act, 1976

9. Penalty.—

If any employer contravenes the provisions of section 4 or section 5 or section 7 or any rules made under this Act, he shall be punishable with fine which may extend to one thousand rupees.